A.K.RATH,. PRAMATH PATNAIK

25 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• TARAMANI NAIK v. STATE OF ODISHA — Orissa High Court (2019-11-07)
• GURU PR.MOHANTY v. ODISHA INFORMATION COMMISSION — Orissa High Court (2019-11-07)
• CHITRASEN MEHER v. STATE OF ODISHA — Orissa High Court (2019-11-07)
• HOTEL ANURAG P LTD. v. R.P.FUND COMMNR.,ODISHA,ROURKELA — Orissa High Court (2019-11-07)
• SAMBUNATH BEHERA v. KRUSHNA CH.SANKHUA — Orissa High Court (2019-11-06)
• INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS(JSKCON) v. STATE OF ODISHA — Orissa High Court (2019-11-06)
• GUPTA CHARAN SWAIN v. UNION OF INDIA — Orissa High Court (2019-11-06)
• ASHIS KU.MEHER v. STATE OF ODISHA — Orissa High Court (2019-11-06)
• SUDHANSHU SEKHAR MAHANA v. UNION OF INDIA — Orissa High Court (2019-11-06)
• TATA MOTOTRS FINANCE LTD., v. RAJESH NAYAK — Orissa High Court (2019-11-06)