LexA.K.RATH
10,604 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 10604 |
Disposal nature
| Disposed Off | 8593 |
| Dismissed | 901 |
| Withdrawn | 603 |
| Allowed | 206 |
| Dismissed For Default/Non-Prosecution | 112 |
| Infructuous | 102 |
| Abated | 26 |
| Not Pressed | 22 |
Recent judgments
- SATYA NARAYAN LUHA v. DEPUTY REGISTRAR, OAT, CTC — Orissa High Court (2019-10-11)
- PRASHANT KUMAR KANHAR v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- LALIT BAG v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- M/S SARALA MADAN INFRASTRUCTURE PVT.LTD v. ASST.GENERAL MANAGER CUM AUTHORIZED OFFICER — Orissa High Court (2019-10-11)
- SUJIT KUMAR NAYAK v. DEPUTY REGISTRAR, OAT, CTC — Orissa High Court (2019-10-11)
- RAJKUMAR PADHAN v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- CHATURBHUJA BHATI v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- PRABIR KUMAR DEO v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- JHASAKETAN BARIHA v. STATE OF ODISHA — Orissa High Court (2019-10-11)
- M/S.MAS ENTERPRISERS v. STATE OF ODISHA — Orissa High Court (2019-10-11)