A.K. PATHAK

10,374 recorded High Court judgment(s) · 2009–2020

Courts

Disposal nature

Recent judgments

• ROSHAN v. STATE — Delhi High Court (2020-01-20)
• VICKY @ CHINESE v. STATE — Delhi High Court (2019-11-07)
• RAM CHANDER SONI v. STATE (NCT OF DELHI) — Delhi High Court (2019-09-19)
• SUNNY v. THE STATE ( GOVT OF NCT OF DELHI) — Delhi High Court (2019-08-27)
• AJAY JAIN v. STATE — Delhi High Court (2019-08-26)
• V BALASUBRAMANIAN v. CBI — Delhi High Court (2019-08-01)
• RELIANCE INDUSTRIES LIMITED v. CBI — Delhi High Court (2019-08-01)
• A N SETHURAMAN v. CBI — Delhi High Court (2019-08-01)
• SHANKAL ADAWAL v. CBI — Delhi High Court (2019-08-01)
• REKHA SABHARWAL v. THE STATE GOVT OF NCT OF DELHI & ORS — Delhi High Court (2019-07-06)