A.K.MISHRA,. S.K.MISHRA
456 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 456 |
Disposal nature
| Disposed Off | 250 |
| Dismissed | 127 |
| Withdrawn | 39 |
| Allowed | 37 |
| Converted | 2 |
| Dropped | 1 |
Recent judgments
- RAJKUMAR v. STATE — Orissa High Court (2020-11-02)
- JINDAL STEEL and POWER v. STATE — Orissa High Court (2020-11-02)
- JINDAL STEEL and POWER v. STATE — Orissa High Court (2020-11-02)
- JINDAL STEEL and POWER v. STAE. — Orissa High Court (2020-11-02)
- M/S.SWAN DESILTING PVT LTD v. METAL SCRAP TRADE CORPORATION LTD — Orissa High Court (2020-11-02)
- M/S.RUNGTA MINES LTD v. STATE OF ODISHA — Orissa High Court (2020-11-02)
- JINDAL STEEL and POWER v. STATE — Orissa High Court (2020-11-02)
- STATE OF ODISHA v. LABA@KALIA MANNA — Orissa High Court (2020-11-02)
- KUMA@RAMA BARSHE v. STATE — Orissa High Court (2020-11-02)
- BHUBANI v. STATE — Orissa High Court (2020-11-02)
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