A.K.MISHRA,. MOHAMMAD RAFIQ(CJ)
31 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 31 |
Disposal nature
| Disposed Off | 22 |
| Withdrawn | 3 |
| Infructuous | 2 |
| Allowed | 2 |
| Converted | 1 |
| Dismissed | 1 |
Recent judgments
- RATNAKAR PRADHAN v. UNION OF INDIA — Orissa High Court (2020-11-06)
- M/S.POOJARINI ENTERPRISERS v. STATE OF ODISHA — Orissa High Court (2020-11-06)
- M/S. OMM LEESA STONE CRUSHER v. STATE OF ODISHA — Orissa High Court (2020-11-06)
- P.SHIVA KUMAR v. STATE OF ODISHA — Orissa High Court (2020-11-06)
- SURYA NARAYAN MISHRA v. STATE OF ORISSA — Orissa High Court (2020-11-06)
- AMIYA KUMAR ROUTRAY v. UNION OF INDIA — Orissa High Court (2020-11-06)
- DANDESWAR MOHAPATRA v. UNION OF INDIA — Orissa High Court (2020-11-06)
- SK.SULEMAN ALI v. UNION OF INDIA — Orissa High Court (2020-11-06)
- NIRANJAN PARIJA v. UNION OF INDIA — Orissa High Court (2020-11-06)
- DILLIP KUMAR MOHANTY v. UNION OF INDIA — Orissa High Court (2020-11-06)
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