A.K.MISHRA,KUMARI SANJU PANDA

200 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• TARUNI KANTI @ RATAN KANJILAL v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• MARKANDA HAIBRU v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• MOHAN CHANDRA SAHU v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• HIMANSU SEKHAR MOHANTY v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• NIRANJAN SAHU v. ODISHA STATE ADMINISTRATIVE TRIBUNAL, CTC — Orissa High Court (2020-09-11)
• GANANATHA SAHU v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• MAA SANTOSHI CONSTRUCTION v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• SISRA GARANAYAK v. SURENDRA TRIPATHY — Orissa High Court (2020-09-11)
• DHANASINGH MAJHI v. STATE OF ODISHA — Orissa High Court (2020-09-11)
• SWADHIN KU. HAIBRU v. STATE OF ODISHA — Orissa High Court (2020-09-11)