A.K.MISHRA
3,516 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 3516 |
Disposal nature
| Allowed | 1704 |
| Disposed Off | 483 |
| Withdrawn | 447 |
| Rejected | 286 |
| Dismissed For Default/Non-Prosecution | 284 |
| Dismissed | 147 |
| (unspecified) | 87 |
| Not Pressed | 58 |
Recent judgments
- BAKUL SARDAR v. STATE OF ODISHA — Orissa High Court (2020-11-05)
- BIJAY KU.DAS v. STATE OF ODISHA — Orissa High Court (2020-11-04)
- NACHIKA LINGA v. STATE OF ODISHA — Orissa High Court (2020-11-04)
- HRUSHIKESH BAJUBANDHA@RUSIKESH BAJUBANDHA v. STATE OF ODISHA — Orissa High Court (2020-11-02)
- SUMANTA SETHI v. STATE OF ODISHA — Orissa High Court (2020-10-22)
- SAMUEI EKKA v. STATE OF ODISHA — Orissa High Court (2020-10-22)
- BAPI MALLICK v. STATE OF ODISHA — Orissa High Court (2020-10-22)
- DINA @ DINABANDHU DALEI v. STATE OF ODISHA — Orissa High Court (2020-10-20)
- LITU @ SURESH @ SURESH KUMAR BOITY v. STATE OF ODISHA — Orissa High Court (2020-10-20)
- BASUDEV SWAIN v. STATE OF ODISHA — Orissa High Court (2020-10-20)
Lex