A. K. MENON, . V.K. TAHILRAMANI
223 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 223 |
Disposal nature
| Disposed Off | 75 |
| OTHERS DISPOSED OFF | 64 |
| APPEAL DISMISSED | 25 |
| Allowed | 20 |
| APPEAL CONFIRMED | 10 |
| Dismissed | 8 |
| Rejected | 6 |
| Transfer to other Court | 4 |
Recent judgments
- MRS. SUVARNA SANDEEP SURYAVANSHI MAIDEN NAME ASHLESHA DATTATRAY KALE v. MR. SANDEEP ISHWAR SURYAVANSHI — Bombay High Court (2017-07-27)
- MRS. SUVARNA SANDEEP SURYVANSHI v. MR. SANDEEP ISHWAR SURYAVANSHI — Bombay High Court (2017-07-27)
- MRS. SUVARNA SANDEEP SURYAVANSHI v. MR. SANDEEP ISHWAR SURYAVANSHI — Bombay High Court (2017-07-27)
- MAHESH CHAND MANGAL v. UNION OF INDIA THROUGH THE GENERAL MANAGER AND ORS — Bombay High Court (2016-03-03)
- SHRI. DEVANAND PANDURANG NIJAI v. STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2016-03-03)
- MAHARASHTRA PUBLIC SERVICE COMMISSION v. DR. CHANDRASHEKHAR MAHADEO KHADTARE — Bombay High Court (2016-03-03)
- MR. VILAS RAOSAHEB JADHAV v. MRS AARTI VILAS JADHAV — Bombay High Court (2016-03-03)
- MR. VILAS RAOSAHEB JADHAV v. MRS AARTI VILAS JADHAV — Bombay High Court (2016-03-03)
- MR. VILAS RAOSAHEB JADHAV v. MRS AARTI VILAS JADHAV — Bombay High Court (2015-11-30)
- MRS. MAHALAXMI JOGINDER SINGH KAHAAN v. MR. JOHIND SINGH @ JOGINDER GURBACHAN SINGH KAHAAN AND ANR. — Bombay High Court (2015-01-30)
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