LexA. K. MENON, S.C. DHARMADHIKARI
443 recorded High Court judgment(s) · 2006–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 443 |
Disposal nature
| DISPOSED OFF | 273 |
| DISMISSED | 58 |
| Disposed Off | 44 |
| (unspecified) | 32 |
| OTHERS DISPOSED OFF | 8 |
| WITHDRAWN | 7 |
| Allowed To be withdrawn | 6 |
| APPEAL DISMISSED | 4 |
Recent judgments
- SUNIL NARHARI PARAB v. NEW INDIA CO-OP. BANK LTD. AND 2 ORS. — Bombay High Court (2018-08-31)
- SUNIL NARHARI PARAB v. NEW INDIA CO-OP. BANK LTD. AND 2 ORS. — Bombay High Court (2018-08-31)
- THE COMMISSIONER OF INCOME TAX-4, MUMBAI v. DARASHAW AND CO PVT LTD — Bombay High Court (2017-09-01)
- DARASHAW AND COMPANY PRIVATE LIMTED v. THE DEPUTY COMMISSIONER OF INCOME-TAX4(1) AND ANR. — Bombay High Court (2017-09-01)
- THE PR. COMMISSIONER OF INCOME TAX-3, THANE v. MADHAV CONSTRUCTIONS — Bombay High Court (2017-04-21)
- THE PR. COMMISSIONER OF INCOME TAX -3 THANE v. M/S MADHAV CONSTRUCTIONS — Bombay High Court (2017-04-21)
- THE PR. COMMISSIONER OF INCOME TAX-3, THANE v. M/S. MADHAV CONSTRUCTIONS — Bombay High Court (2017-04-21)
- THE PR. COMMISSIONER OF INCOME TAX-3, THANE v. M/S. MADHAV CONSTRUCTIONS — Bombay High Court (2017-04-21)
- THE PR COMMISSIONER OF INCOME TAX 3 v. M/S MADHAV CONSTRUCTION — Bombay High Court (2017-04-21)
- THE PR. COMMISSIONER OF INCOME TAX-3 v. M/S. MADHAV CONSTRUCTIONS — Bombay High Court (2017-04-21)