A. K. MENON

84 recorded High Court judgment(s) · 2015–2015

Courts

Bombay High Court

DISPOSED OFF	40
Disposed Off	24
Dismissed	6
(unspecified)	4
OTHERS DISPOSED OFF	2
TRANSFERED TO APPELLATE SIDE	2
Allowed	2
CONSENT TERM	1

M/S. SION PANVEL TOLLWAYS PVT. LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2015-09-08)
LANDMARK SHELTERS PVT.LTD AND MR.SANJAY JAIN v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 4 ORS — Bombay High Court (2015-09-08)
M/S. SION PANVEL TOLLWAYS PVT. LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2015-09-08)
SHAMSHUDDIN MIYALAL MUSHRIF v. M/S. SION-PANVEL TOLLWAYS PVT. LTD. THROUGH ITS AUTHORIZED SIGNATORY RAJENDRA MAHAJAN — Bombay High Court (2015-09-08)
MR. KESHARINATH VINAYAK PATIL v. M/S SION PANVEL TOLLWAYS PRIVATE LTD. — Bombay High Court (2015-09-08)
MR. VIJAY JAGGANATH MANE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2015-09-08)
CONSUMER ONLINE FOUNDATION THROUGH THEIR FOUNDER, MR. BEJON MISRA v. M/S SION PANVEL TOLLWAYS PRIVATE LTD. THROUGH ITS AUTHORIZED SIGNATORY MR. RAJENDRA MAHAJAN — Bombay High Court (2015-09-08)
PROF. ABHILASH KUMAR TRIPATHI v. M/S SION PANVEL TOLLWAYS PRIVATE LTD. THROUGH ITS AUTHORIZED SIGNATORY MR. RAJENDRA MAHAJAN — Bombay High Court (2015-09-08)
M/S. SION PANVEL TOLLWAYS PVT. LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2015-09-08)
ISHWAR DEVRAM TAYADE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2015-09-03)