LexA.K.JAYASANKARAN NAMBIAR, . SYAM KUMAR V.M
159 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 159 |
Disposal nature
| DISMISSED | 47 |
| DISPOSED OF | 47 |
| ALLOWED | 32 |
| DISMISSED AS WITHDRAWN | 9 |
| CLOSED | 8 |
| ALLOWED IN PART | 7 |
| CLOSED AS INFRUCTUOUS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, v. M/S.SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD., — Kerala High Court (2024-09-04)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX,KOTTAYAM v. M/S. SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD. — Kerala High Court (2024-09-04)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX, KOTTAYAM v. M/S.SAHYADRI CO-OPERATIVE CREDIT SOCEITY LIMITED — Kerala High Court (2024-09-04)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S. SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD — Kerala High Court (2024-09-04)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S.SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD. — Kerala High Court (2024-09-04)
- BINUKUMAR @ PRAVU BINU v. STATE OF KERALA — Kerala High Court (2024-08-06)
- AJITHKUMAR @ AMMAKKORU MAKAN @ SOJU v. STATE OF KERALA — Kerala High Court (2024-08-06)
- SURESHKUMAR @ SURA v. STATE OF KERALA — Kerala High Court (2024-08-06)
- STATE OF KERALA v. ANILKUMAR @ JACKY — Kerala High Court (2024-08-06)
- C.I. KISHORE v. STATE OF KERALA — Kerala High Court (2024-08-06)