A.K.JAYASANKARAN NAMBIAR, . SATHISH NINAN

26 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• HDFC BANK LTD, v. BAIJU K.T., — Kerala High Court (2022-04-07)
• RURAL DEVELOPMENT AND CULTURAL SOCIETY v. DR.A.JAYATHILAK A, IAS — Kerala High Court (2022-04-07)
• M/S. APOTHEOSIS INFRASTRUCTURE PVT.LTD., v. JOSEPH, — Kerala High Court (2022-02-22)
• T.ANJANA v. THE STATE OF KERALA — Kerala High Court (2022-02-22)
• THE VILLAGE OFFICER v. M/S.APOTHEOSIS INFRA-STRUCTURE PVT.LTD. — Kerala High Court (2022-02-22)
• M.M.VARGHESE v. THE KERALA WATER AUTHORITY — Kerala High Court (2022-02-22)
• STATE OF KERALA v. SHAJI PAYYANIKKAL — Kerala High Court (2021-02-09)
• STATE OF KERALA v. KUTTAN GOPALAN — Kerala High Court (2021-02-09)
• STATE OF KERALA v. T.K.KURIEN — Kerala High Court (2021-02-09)
• TRAVANCORE COCHIN MEDICAL COUNCIL v. DR. M. RAMAKRISHNA BABU — Kerala High Court (2021-02-09)