LexA.K.JAYASANKARAN NAMBIAR, MOHAMMED NIAS C.P
1,728 recorded High Court judgment(s) · 2008–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1728 |
Disposal nature
| DISMISSED | 574 |
| DISPOSED OF | 435 |
| ALLOWED | 336 |
| DISMISSED AS WITHDRAWN | 173 |
| CLOSED | 113 |
| CLOSED AS INFRUCTUOUS | 35 |
| ALLOWED IN PART | 25 |
| DISMISSED AS INFRUCTUOUS | 16 |
Recent judgments
- SULAIMAN C. T. v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- NOUSHAD K V v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- HARIS P. P v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- ABDULLA v. STATE OF KERALA — Kerala High Court (2025-04-10)
- FATHIMA S v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- MUHAMMED SIYAD v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- ABDURAHMAN v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- USMAN P.K. v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- MOHAMMEDALI KARAYIL v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- ALEEMA .P.A v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)