A.K.JAYASANKARAN NAMBIAR, . KAUSER EDAPPAGATH

250 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• INCOME TAX OFFICER v. KADAVALOOR SERVICE CO-OPERATIVE BANK LTD. NO. 3821 — Kerala High Court (2025-04-07)
• INCOME TAX OFFICER v. KADAVALOOR SERVICE CO-OPERATIVE BANK LTD. NO. 3821 — Kerala High Court (2025-04-07)
• EBY @PHILIP v. STATE OF KERALA — Kerala High Court (2024-04-02)
• M/S. E.G. GRANITES v. STATE OF KERALA — Kerala High Court (2024-03-22)
• M/S. E.G. GRANITES v. STATE OF KERALA — Kerala High Court (2024-03-22)
• KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED (SIDCO) v. S.HARI — Kerala High Court (2024-03-22)
• M/S. E.G. GRANITES v. STATE OF KERALA — Kerala High Court (2024-03-22)
• DR. M.V.NARAYANAN v. CHANCELLOR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT — Kerala High Court (2024-03-22)
• M/S. E.G. GRANITES v. STATE OF KERALA — Kerala High Court (2024-03-22)
• THYAGINI C v. KERALA STATE CO-OPERATIVE HOSPITAL COMPLEX AND CENTRE FOR ADVANCED MEDICAL SERVICES LTD.NO.4386 — Kerala High Court (2024-03-22)