LexA.K.JAYASANKARAN NAMBIAR, K.M.JOSEPH
195 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 195 |
Disposal nature
| DISPOSED OF | 75 |
| DISMISSED | 74 |
| CLOSED | 23 |
| ALLOWED | 9 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS NOT PRESSED | 3 |
| PARTLY ALLOWED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SELF FINANCING PARA MEDICAL MANAGEMENTS ASSOCIATION v. STATE OF KERALA — Kerala High Court (2014-07-24)
- SIVAPRASAD M.S, v. DIRECTOR OF FORENSIC SCIENCE — Kerala High Court (2014-07-18)
- THE PRINCIPAL REGISTRAR v. C.SREEKANTAN — Kerala High Court (2014-07-18)
- STATE OF KERALA v. M/S.HOTEL SAMUDRA, KANNUR — Kerala High Court (2014-07-17)
- E.P.CHANDRAN v. STATE POLICE CHIEF — Kerala High Court (2014-07-17)
- P.C.SURESH v. THE STATE OF KERALA — Kerala High Court (2014-07-17)
- HYDROSEKUNJU v. STATE OF KERALA — Kerala High Court (2014-07-16)
- REKHA R.S v. STATE OF KERALA — Kerala High Court (2014-07-14)
- C.G.PRASANNAKUMAR v. UNION OF INDIA — Kerala High Court (2014-07-14)
- THE KOTTAKKAL CO-OPERATIVE URBAN BANK LTD v. THE ASSISTANT COMMISSIONER OF INCOME TAX — Kerala High Court (2014-07-14)