A.K.JAYASANKARAN NAMBIAR, . GOPINATH P

274 recorded High Court judgment(s) · 2020–2024

Courts

Disposal nature

Recent judgments

• SANTHOSH T S v. UNION OF INDIA — Kerala High Court (2024-04-05)
• VINIL VARGHESE v. V.P.JOY — Kerala High Court (2023-07-31)
• K.B.VENUGOPALAN, v. SUNEET SHARMA, — Kerala High Court (2023-07-31)
• THE CHIEF SECRETARY TO GOVERNMENT v. VINIL VARGHESE — Kerala High Court (2023-07-31)
• GEETHA MURALEDHAR, v. PROF. (DR) PRAKASH KUMAR B. — Kerala High Court (2023-07-31)
• CENTRAL COUNCIL OF HOMOEOPATHY, PRESENTLY KNOWN AS NATIONAL COMMISSION FOR HOMOEOPATHY v. DR. J.HARIKRISHNA PILLAI — Kerala High Court (2023-07-14)
• MAHATMA GANDHI UNIVERSITY v. GEETHA MURALEDHAR — Kerala High Court (2023-06-27)
• P. BASHEER v. MR. DEEPAK KHANDEKAR — Kerala High Court (2023-06-27)
• DEEPA JOSEPH v. THE STATE OF KERALA — Kerala High Court (2023-06-21)
• LIJI DEVASSY v. THE DISTRICT EDUCATIONAL OFFICER — Kerala High Court (2023-06-21)