A.K.JAYASANKARAN NAMBIAR, . EASWARAN S

133 recorded High Court judgment(s) · 2012–2025

Courts

Kerala High Court

133

ALLOWED	70
DISMISSED	36
DISPOSED OF	10
DISMISSED FOR DEFAULT	5
DISMISSED AS WITHDRAWN	3
DISMISSED AS INFRUCTUOUS	3
DISMISSED FOR NON PROSECUTION	2
PARTLY ALLOWED	1

STATE OF KERALA, v. INDIAN MEDICAL ASSOCIATION, KERALA STATE BRANCH, — Kerala High Court (2025-04-11)
SHRI. ANVAR ALI POOLAKKODAN v. THE INCOME TAX OFFICER — Kerala High Court (2025-04-11)
ADDITIONAL DIRECTOR GENERAL, DIRECTORATE OF GST INTELLIGENCE v. INDIAN MEDICAL ASSOCIATION — Kerala High Court (2025-04-11)
Abdul Azeez Poolakkodan v. The Income Tax Officer, — Kerala High Court (2025-04-11)
INDIAN MEDICAL ASSOCIATION, KERALA STATE BRANCH, v. UNION OF INDIA, — Kerala High Court (2025-04-11)
ABDUL SALAM E K v. CENTRAL BOARD OF DIRECT TAXES — Kerala High Court (2025-04-10)
SURABHI IMPORTS AND EXPORTS v. UNION OF INDIA — Kerala High Court (2025-04-10)
ITI LIMITED v. THE JOINT COMMISSIONER — Kerala High Court (2025-04-10)
STATE OF KERALA v. B. NAINAR — Kerala High Court (2025-04-09)
M/S.SRS TRAVELS, v. STATE TRANSPORT AUTHORITY, — Kerala High Court (2025-04-09)