LexA.K.JAYASANKARAN NAMBIAR
19,433 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 19433 |
Disposal nature
| DISPOSED OF | 14530 |
| DISMISSED | 1675 |
| CLOSED | 1304 |
| DISMISSED AS WITHDRAWN | 731 |
| ALLOWED | 438 |
| DISMISSED AS INFRUCTUOUS | 378 |
| DISMISSED AS NOT PRESSED | 236 |
| CLOSED AS INFRUCTUOUS | 89 |
Recent judgments
- THE STATE OF KERALA v. MOHAMMED NISAR T.V. — Kerala High Court (2025-04-03)
- K.A. SAMAJTH v. KOCHI MUNICIPAL CORPORATION — Kerala High Court (2024-04-11)
- ABDUL RAHIMAN v. MUHAMMED Y SAFIRULLA — Kerala High Court (2024-03-27)
- SANEESH P.S v. MUHAMMED Y SAFIRULLA — Kerala High Court (2024-03-27)
- DR.ASHA BHARATHAN v. SHRI.NAJEEB — Kerala High Court (2024-03-27)
- THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY v. K.P.JOY — Kerala High Court (2024-03-27)
- SAMEER ONIYIL v. VANAJA — Kerala High Court (2024-03-27)
- G.JAYASREE v. A.P.M.MOHAMMED HANISH — Kerala High Court (2024-03-27)
- MATHEW GEORGE v. KAVITHA V.J — Kerala High Court (2024-03-27)
- SUKUMARAN P. v. KERALA INSTITUTE OF TOURISM AND TRAVEL STUDIES — Kerala High Court (2024-03-27)