LexA.K.BASHEER
1,641 recorded High Court judgment(s) · 2006–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1641 |
Disposal nature
| DISPOSED OF | 751 |
| CLOSED | 287 |
| DISMISSED | 277 |
| ALLOWED | 185 |
| DISMISSED AS WITHDRAWN | 53 |
| DISMISSED AS INFRUCTUOUS | 34 |
| REMANDED | 24 |
| DISMISSED AS NOT PRESSED | 16 |
Recent judgments
- D.SOMAN v. KAMALA BAI — Kerala High Court (2014-04-11)
- POYYERI VELLOTH RAMADASAN v. KARIYADAN FATHIMA — Kerala High Court (2012-03-28)
- SHANKARAN.K. v. THE UNION OF INDIA,REP.BY SECY.TO GOVT. — Kerala High Court (2011-06-15)
- POULOSE @ SHIBU v. JISHU & OTHERS — Kerala High Court (2011-06-09)
- THE MANAGING DIRECTOR v. A.V.THAMBAN NAMBIAR — Kerala High Court (2011-06-02)
- M.JAYAKUMAR v. STATE, PRESIDENT — Kerala High Court (2011-05-30)
- KANKUNNAN SOBHANA v. ABDUL RASHEED — Kerala High Court (2011-05-30)
- PRADEEP KUMAR.P.C v. MURALEEDHARAN.S — Kerala High Court (2011-03-30)
- MURALEEDHARAN v. PRADEEPKUMAR AND ANOTHER — Kerala High Court (2011-03-30)
- SARADA v. NARAYANAN.M — Kerala High Court (2011-03-23)