A.HARIPRASAD, ZIYAD RAHMAN A.A

74 recorded High Court judgment(s) · 2011–2021

Courts

Kerala High Court

DISMISSED	26
DISPOSED OF	21
ALLOWED	11
DISMISSED AS NOT PRESSED	6
SETTLED	4
REMANDED	2
CLOSED	1
DISMISSED FOR NON PROSECUTION	1

RAJEEVAN v. JOY — Kerala High Court (2021-05-18)
JAGADAMMA v. SHEELA — Kerala High Court (2021-05-07)
T.S.SWAMINATHAN v. S.SURAAJ — Kerala High Court (2021-04-09)
RAVEENNATH v. JAYALAKSHMI — Kerala High Court (2021-04-09)
M/S. LOTUS PROPERTIES v. RAJEEV RAMA VARMA — Kerala High Court (2021-04-08)
RAJEEV RAMA VARMA v. M/S.LOTUS PROPERTIES — Kerala High Court (2021-04-08)
UNNI K.D. v. NARASIMHA NAIK — Kerala High Court (2021-04-08)
SUDHAKARAN v. VASANTHAKUMARI AMMA, — Kerala High Court (2021-04-08)
RESHMA ANOOP v. PURAKKANDY SAINADH — Kerala High Court (2021-04-08)
SAIDALI v. MUHAMMED — Kerala High Court (2021-04-08)