A.HARIPRASAD, V.K.MOHANAN

124 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• VARGHESE K. PULAYATH v. THE CENTRAL WAREHOUSING CORPORATION CONSTRUCTRION CELL — Kerala High Court (2015-03-05)
• GEETHA SHAJI v. SHAJI M.K — Kerala High Court (2015-03-05)
• SULAIMAN v. AAMINA — Kerala High Court (2015-03-05)
• S.ESABELLA v. C.THANKARAJAN — Kerala High Court (2014-10-10)
• THOMAS M.VARGHESE v. SONIA SUSAN THOMAS — Kerala High Court (2014-07-22)
• ABHILASH.A.G v. PRATHYUSHA G.NAIR — Kerala High Court (2014-06-27)
• AJITH S. v. MONISHA — Kerala High Court (2014-06-27)
• SHALLY THOMAS v. M.V.THOMAS — Kerala High Court (2014-06-27)
• ANEESH C.A. v. BEENAMOL M.T. @ BEENA — Kerala High Court (2014-06-27)
• PARUKUTTY AMMA v. R.SUMANGI AMMA — Kerala High Court (2014-06-27)