A.HARIPRASAD, T.V.ANILKUMAR

224 recorded High Court judgment(s) · 2012–2021

Courts

Kerala High Court

224

DISMISSED	79
DISPOSED OF	70
ALLOWED	42
REMANDED	8
DISMISSED AS WITHDRAWN	6
DISMISSED AS NOT PRESSED	5
ALLOWED IN PART	3
DISMISSED FOR NON PROSECUTION	3

GOVERNMENT OF KERALA, v. SHAJAN K.JOHN, — Kerala High Court (2021-04-08)
RAFEEQUE v. SHAIK MUHAMMED — Kerala High Court (2021-03-23)
SUJATHA v. JAYAKUMARI — Kerala High Court (2021-03-04)
SHARP BUILDERS AND DEVELOPERS v. KAYYATH REALTORS — Kerala High Court (2021-02-10)
NAYOMI YOHANNAN v. VINOD N.V. — Kerala High Court (2021-02-02)
MANAKKADAVATH MOIDUNNI v. KADAPPURATHAKATH THEKKETHIL HANEEFA — Kerala High Court (2021-02-02)
JAMES KUZHITHOTTU v. JOSEPH MANUAL — Kerala High Court (2021-02-02)
DHANAPALAN v. BOAZ MATHEW — Kerala High Court (2021-02-01)
NAZAR v. MUNICIPALITY, — Kerala High Court (2021-02-01)
M/S.NEXT RETAIL INDIA LTD. v. KADOOLI POKKER HAJI — Kerala High Court (2021-02-01)