LexA.HARIPRASAD, S.SIRI JAGAN
38 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 38 |
Disposal nature
| DISMISSED | 14 |
| DISPOSED OF | 13 |
| ALLOWED | 3 |
| DISMISSED FOR DEFAULT | 2 |
| REMANDED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- A.K.NOUSHAD v. NOUFAL — Kerala High Court (2013-06-17)
- M/S. TRANS ASIAN SHIPPING SERVICES PVT. LTD. v. REGIONAL DIRECTOR, ESI CORPORATION — Kerala High Court (2013-06-17)
- SUBITHA v. P.V.SANTHOSH KUMAR — Kerala High Court (2013-06-17)
- JOHN ABRAHAM v. THE ORIENTAL INSURANCE COMPANY — Kerala High Court (2013-06-17)
- STATE OF KERALA v. A.I.DANIEL — Kerala High Court (2013-06-17)
- T.P.ARAVINDAKSHAN v. BABU — Kerala High Court (2013-06-17)
- STATE OF KERALA v. M.A.DAMODARAN — Kerala High Court (2013-06-17)
- TAYALE PURAYIL AHAMMED HAJEE v. UNITED INDIA INSURANCE CO.LTD. — Kerala High Court (2013-06-17)
- THOMAS CHANDY v. A.J.JOHN — Kerala High Court (2013-06-17)
- RAPHAEL LAZAR v. P.D.JOSEPH — Kerala High Court (2013-06-17)