A.HARIPRASAD, . R. NARAYANA PISHARADI

21 recorded High Court judgment(s) · 2012–2020

Courts

Disposal nature

Recent judgments

• BEENA, v. JOJO CHERIYAN — Kerala High Court (2020-01-20)
• KOTTUMBRAM CENTRAL MAHAL JAMA ATH v. KOTTIYAM MAHALLU MUSLIM JAMA ATH — Kerala High Court (2019-09-02)
• ABDUL ASEES v. A.R.MUHAMMED ILLYAS — Kerala High Court (2019-08-30)
• JACOB OOMMEN, v. LENI JACOB, — Kerala High Court (2019-08-09)
• KUZHIVELIPPADY MUSLIM JAMA-ATH, v. M B MOHAMMED, — Kerala High Court (2019-08-09)
• ARYA DEVI v. ANTHONY (DIED) — Kerala High Court (2019-08-09)
• ABDUL AZEEZ v. CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD — Kerala High Court (2019-08-08)
• BABURAJ v. MUHAMMED BASHEER, — Kerala High Court (2019-08-08)
• RAJEEV v. NARAYANAN NAIR (DIED) — Kerala High Court (2019-08-08)
• A.ABDUL SALAM v. THE KERALA STATE WAKF BOARD, — Kerala High Court (2019-08-08)