A.HARIPRASAD, . P.V.KUNHIKRISHNAN

89 recorded High Court judgment(s) · 2019–2021

Courts

Kerala High Court

DISMISSED	26
DISPOSED OF	25
ALLOWED	20
DISMISSED AS INFRUCTUOUS	5
DISMISSED AS NOT PRESSED	4
DISMISSED AS WITHDRAWN	3
CLOSED AS INFRUCTUOUS	2
DISMISSED FOR NON PROSECUTION	2

ABDUL LATHEEF v. T.V.GEORGE — Kerala High Court (2021-03-24)
KUNHAMU v. JASHIRA M.K. — Kerala High Court (2021-03-24)
M.K.MAHENDRAJITH v. C.M. MADHUSOODHANAN — Kerala High Court (2021-02-25)
UMMUSALMA v. STATE OF KERALA AND ANOTHER — Kerala High Court (2021-02-24)
MARY THOMAS v. REMANAN E.S. — Kerala High Court (2021-02-24)
THE STATE OF KERALA v. GOPALAN — Kerala High Court (2021-02-24)
KAITHACHAL RADHA v. V.P.SAJEVAN — Kerala High Court (2021-02-23)
P.V.SAYID MUHAMMED v. K.SATHI — Kerala High Court (2021-02-23)
SEPTAGON BUILDERS AND DEVELOPERS INDIA PVT. LTD. v. RANJAN KURIAKOSE — Kerala High Court (2021-02-23)
P.V.ABDULLA HAJI, v. SAJI CHANDROTH, — Kerala High Court (2021-02-23)