LexA.HARIPRASAD, N.ANIL KUMAR
144 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 144 |
Disposal nature
| DISMISSED | 46 |
| DISPOSED OF | 37 |
| ALLOWED | 36 |
| ALLOWED IN PART | 10 |
| CLOSED | 3 |
| DISMISSED AS WITHDRAWN | 3 |
| REMANDED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- VAVA @ PICHATHI VAVA @ SEBASTIAN v. STATE OF KERALA — Kerala High Court (2020-08-20)
- SUO- MOTU, v. JITHESH, — Kerala High Court (2020-08-12)
- JOSEPH v. STATE OF KERALA — Kerala High Court (2020-08-12)
- STATE OF KERALA v. K.HARIDAS — Kerala High Court (2020-08-12)
- AJEESH v. THE STATE OF KERALA — Kerala High Court (2020-08-12)
- GIRIJA MENON v. STATE OF KERALA — Kerala High Court (2020-08-12)
- JITHESH v. THE STATE OF KERALA — Kerala High Court (2020-08-12)
- P.K.VIMALADEVI v. K.HARIDAS — Kerala High Court (2020-08-12)
- MUHAMMED v. STATE OF KERALA — Kerala High Court (2020-07-28)
- SUNIL v. STATE OF KERALA — Kerala High Court (2020-07-23)