A.HARIPRASAD, . M.R.ANITHA
61 recorded High Court judgment(s) · 2019–2021
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| Kerala High Court | 61 |
Disposal nature
| ALLOWED | 23 |
| DISMISSED | 17 |
| DISPOSED OF | 9 |
| ABATED | 4 |
| ALLOWED IN PART | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWN | 1 |
| DEATH SENTENCE REFERENCE ANSWERED | 1 |
Recent judgments
- MUAHMMED SHAFI.P v. NATIONAL INVESTIGATION AGENCY — Kerala High Court (2021-02-18)
- UNION OF INDIA v. HAMZATH ABDU SALAM @ KUNJUMON (A-17) — Kerala High Court (2021-02-18)
- KRISHNAN M.C v. STATE OF KERALA — Kerala High Court (2021-02-18)
- UNION OF INDIA v. MOHAMED ANWAR T.M. (A16) — Kerala High Court (2021-02-18)
- UNION OF INDIA v. SAMJU THAZHE MANEDATH (A-18) — Kerala High Court (2021-02-18)
- ANTONY @ AADU ANTONY v. STATE OF KERALA — Kerala High Court (2021-01-13)
- xxx v. STATE OF KERALA — Kerala High Court (2021-01-06)
- KURYACHAN @ KURYAN v. STATE OF KERALA — Kerala High Court (2021-01-06)
- STATE OF KERALA v. MADHU @ KUTTI MADHU, — Kerala High Court (2021-01-06)
- STATE OF KERALA v. SHIBU — Kerala High Court (2021-01-06)
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