LexA.HARIPRASAD, K.M.JOSEPH
383 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 383 |
Disposal nature
| DISPOSED OF | 127 |
| DISMISSED | 105 |
| CLOSED | 64 |
| ALLOWED | 29 |
| DISMISSED AS WITHDRAWN | 21 |
| DISMISSED AS NOT PRESSED | 13 |
| PARTLY ALLOWED | 9 |
| REMANDED | 7 |
Recent judgments
- UNION OF INDIA v. MALIAKKAL INDUSTRIAL ENTERPRISES — Kerala High Court (2014-06-03)
- THE UNIVERSITY OF KERALA v. GEORGIE P.ZACHARIAH — Kerala High Court (2014-03-17)
- UNIVERSITY OF KERALA v. SHRUTHI S.PUSHPAN — Kerala High Court (2014-03-17)
- CONTROLLER OF EXAMINATIONS v. DEEPTHY.D. — Kerala High Court (2014-03-17)
- J.BADARUDDIN v. STATE BANK OF INDIA — Kerala High Court (2014-02-24)
- THE MUNICIPALITY v. DHANYA PRADEEP — Kerala High Court (2014-02-24)
- UNIVERSITY OF KERALA v. ALL SAINTS COLLEGE — Kerala High Court (2014-02-13)
- THE FERTILISERS AND CHEMICALS TRAVANCORE LIMITED v. ANNAM STEELS PVT. LTD — Kerala High Court (2014-01-20)
- SHAILAMMA ISSAC v. THE RETURNING OFFICER — Kerala High Court (2014-01-06)
- JOSE P SEBASTIAN v. AUTHORIZED OFFICER,CANARA BANK LTD — Kerala High Court (2014-01-02)