A.HARIPRASAD, K.HEMA

22 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• MATHEW ABRAHAM v. STATE OF KERALA — Kerala High Court (2013-03-21)
• JAMES.A.I. v. AJITHA SURENDRAN AND OTHERS — Kerala High Court (2013-03-20)
• ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA v. K.S & COMPANY — Kerala High Court (2013-03-19)
• P.K.GIRIJA v. UNION OF INDIA — Kerala High Court (2013-03-13)
• SMT.V.KRISHNAKUMARI v. NARMADA BUILDING ENTERPRISES — Kerala High Court (2013-03-08)
• RAVI.P. v. K.K.SAIDALAVI HAJI — Kerala High Court (2013-03-08)
• UNION OF INDIA v. SIMI ANSARI — Kerala High Court (2013-03-06)
• THE ORIENTAL INSURANCE CO.LTD. v. V T MAMEED AND ANOTHER — Kerala High Court (2013-03-01)
• M/S.CATHOLIC SYRIAN BANK LIMITED v. MR.SWAHEL K.GEORGE — Kerala High Court (2013-02-28)
• M/S.CATHOLIC SYRIANBANK LTD. v. P.P.ZIBI JOSE — Kerala High Court (2013-02-28)