A.HARIPRASAD, ANTONY DOMINIC

228 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• P.K.KURIAN v. K.J.ABRAHAM — Kerala High Court (2017-08-09)
• JUBILIANT FILMS v. M/S.THOMSON FILM DISTRIBUTION CO. — Kerala High Court (2016-04-08)
• SAJEEV K.C v. STATE OF KERALA — Kerala High Court (2016-04-08)
• BRANCH MANAGER, CANARA BANK, THATTAMALA v. JAYA JACOB — Kerala High Court (2016-04-08)
• AYISHA v. MOITHUNNI — Kerala High Court (2016-04-08)
• THOMAS MATHEW v. GRAND FINANCE & ESTATE (P) LTD. — Kerala High Court (2016-04-08)
• K.VISWANATHAN NAIR v. C.A.NARAYANAN — Kerala High Court (2016-04-08)
• P. DEVARAJ v. G. CLEETUS — Kerala High Court (2016-04-08)
• K.P.CHANDRAMOHAN AND ANOTHER v. M.K.ABDUL RAHIMAN AND OTHERS — Kerala High Court (2016-04-06)
• YOONUS v. NAISY NASSAR — Kerala High Court (2016-04-06)