A.HARIPRASAD

5,967 recorded High Court judgment(s) · 2009–2021

Courts

Kerala High Court

5967

ALLOWED	2628
DISPOSED OF	1160
DISMISSED	992
DISMISSED FOR NON PROSECUTION	200
DISMISSED AS WITHDRAWN	197
PARTLY ALLOWED	179
DISMISSED AS NOT PRESSED	167
CLOSED	108

THRESIAKUTTY MATHEW v. ELIKUTTY, — Kerala High Court (2021-05-07)
MANDOTHINKAL CHAMI v. MANDOTHINKAL KALYANI — Kerala High Court (2021-04-09)
STATE OF KERALA v. JOHN THOMAS, — Kerala High Court (2021-01-18)
ABDUL RASHEED v. MELETHALAKKAL MOIDUNNI — Kerala High Court (2020-10-14)
S.N.D.P. SAKHA YOGAM NO.293 v. SMT.ASUMA BEEVI — Kerala High Court (2020-03-10)
THE MANAGING DIRECTOR, K.S.R.T.C., THIRUVANANTHAPURAM v. RADHA — Kerala High Court (2020-02-03)
AVARA HAJI, v. THE FEDERAL BANK LTD., — Kerala High Court (2019-10-26)
PUSHPAVALLY, v. SREE GOKULAM CHITS AND FINANCE CO.(P) LTD. — Kerala High Court (2019-08-06)
THARAYENGAL KOYA SONS MUHAMMED KUTTY HAJI v. KURUKKOLI JAMEELA — Kerala High Court (2019-08-06)
PACHATTU VANAJAKSHI v. ULLATTIL SHAJI — Kerala High Court (2019-08-05)