A. H. JOSHI, U.V. BAKRE

22 recorded High Court judgment(s) · 2011–2011

Courts

Bombay High Court

DISMISSED	6
ALLOWED	4
Dispossed Off/Dismiss for Default	3
PARTLY ALLOWED	2
REJECTED	2
Admitted/Allwd/Granted/Rule Absolute	1
OTHERS DISPOSED OFF	1
TRANSFER TO OTHER COURT AT FINAL HEARING STAGE	1

STATE OF MAHARASHTRA v. MANOHAR PILAJI GAIKWAD and ANR. — Bombay High Court (2011-08-11)
STATE OF MAH.THR. PSO YAVATMAL v. VIJAY TEKSINGH RATHOD......... — Bombay High Court (2011-08-09)
STATE OF MAH. THR. PSO YAVATMAL v. BHIMRAO SAWAI RATHOD AND ANOTHER — Bombay High Court (2011-08-04)
BANDU PRABHAKAR SHENDE...... v. STATE OF MAH.THR. SECR.MUMBAI AND ANOTHER — Bombay High Court (2011-08-03)
NARAYAN KRISHANAJI SHENDE... v. STATE OF MAH.THR.SECR.MUMBAI AND ANOTHER — Bombay High Court (2011-08-03)
RADHAKASHARAN S/O LATE SHRI BHAGWANDIN GUPTA v. ASHOK VITTHALDAS DAWDA AND ORS — Bombay High Court (2011-08-02)
SANJAY ANNAJI NIKHADE AND 2 OTHERS v. STATE OF MAH.THR.PSO CHANDRAUPR — Bombay High Court (2011-08-01)
SHEIKH RASHID SHEIKH YAKUB v. THE STATE OF MAH.THR.PSO NARKHED — Bombay High Court (2011-08-01)
STATE OF MAH.THR.PSO CHANDRAPUR v. SANJAY ANNAJI NIKHADE AND 2 OTHERS — Bombay High Court (2011-08-01)
VISHWANATH S/O MOTIRAM GOSEWADE and ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-07-15)