A. H. JOSHI, SUNIL P. DESHMUKH

962 recorded High Court judgment(s) · 2003–2013

Courts

Bombay High Court

962

Disposed off/Dismissed for default	328
Admitted/Allowed/Granted/Rule Absolute	155
Withdrawn	144
Dismissed/Rule Discharged	111
DISPOSED OFF	90
DISMISSED	53
Rejected at Admission stage	22
Transfer to other court	15

PRAVEEN PRABHAKARRAO JAWALE v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD (MSEDCL) THROUGH CHIEF GEN MANAGER(P) AND AN — Bombay High Court (2013-09-16)
GAJANAN SUBHASHRAO SURYAWANSHI v. SHARAD NAMDEO PAWAR AND ORS — Bombay High Court (2013-08-23)
GAJANAN SUBHASHRAO SURYAWANSHI v. KIRAN NARHARI WATTAMWAR AND ORS — Bombay High Court (2013-08-23)
RAJESHWARRAO VISHWANATHRAO PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-22)
AJMERI BEGUM AFZULUDDIN AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2013-08-22)
KESHAV KONDIBA JINKALWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-22)
PRAMOD SHRIRAM SALUNKE v. THE STATE OF MAH AND ORS — Bombay High Court (2013-08-21)
VISHVANATH RUSTUM JOGDAND v. THE STATE OF MAH AND ORS — Bombay High Court (2013-08-21)
SURESH GANGADHAR DHARASURKAR v. SECRETARY, PWD, MANTRALAYA AND ORS — Bombay High Court (2013-08-21)
HANUMANT NIVRUTTIRAO MALI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-21)