A. H. JOSHI, . S.S. JADHAV

98 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

OTHERS DISPOSED OFF	45
DISMISSED	33
OTHER DISPOSED OFF	6
DELAY CONDONATED/REJECTED.	6
Admitted/Allwd/Granted/Rule Absolute	2
RULE ABSOLUTE	2
REJECTED	2
ALLOWED	1

UMESH VISHNU INGOLE, C-3703 v. THE DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND ANOTHER — Bombay High Court (2012-05-11)
SHRI HARISH S/O TUKARAM THAWKAR v. SMT INDIRA W/O LATE RAJKUMAR MATE AND OTHERS — Bombay High Court (2012-05-11)
SHRI UTTAM GHANSHYAM FARKATE C/8306 v. STATE OF MAHARSHTRA THROUGH SUPDT. OF JAIL NAGPUR CENTRAL PRISON NAGPUR AND ANOTHER — Bombay High Court (2012-05-11)
SAU SAYATABAI NIRBHAYASINGH MARKAM v. THE DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ANOTHER — Bombay High Court (2012-05-10)
MUBARAK S/O JABBAR KANOJE v. STATE OF MAH. THR. ITS P.S.O., SADAR P.S. AND 3 OTHS — Bombay High Court (2012-05-10)
DR. NANDKISHOR S/O BHUMANNA KASTURWAR v. STATE OF MAH. THR. PSO AND OTHERS — Bombay High Court (2012-05-10)
SHARMENDRA S/O RUPKISHORE MAHESHWARI v. THE STATE OF MAH THROUGH ITS SECRETARY HOME DEPARTMENT, MANTRALAY,MUMBAI AND OTHERS — Bombay High Court (2012-05-10)
SURESH RAM GIRI v. STATE OF MAHARASHTRA THROUGH COLLECTOR, WARDHA AND OTHERS — Bombay High Court (2012-05-10)
SAKHAWAT HUSSAIN ABDUL SATTAR C/825 v. THE DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND ANOTHER — Bombay High Court (2012-05-10)
ASHISH S/O PRAKASH CHAWRE v. THE STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY, MUMBAI AND ANOTHER — Bombay High Court (2012-05-10)