A. H. JOSHI, RAVI K. DESHPANDE

27 recorded High Court judgment(s) · 2010–2012

Courts

Bombay High Court

Admitted/Allwd/Granted/Rule Absolute	12
Dismissed/Rule Discharged	7
Dispossed Off/Dismiss for Default	4
Withdrawn	3
Rejected at Admission Stage	1

THE COLLECTOR, NAGPUR AND ANR v. VINEER BUILDER AND DEVELOPERS PVT. LTD. THR. ITS DIRECTOR — Bombay High Court (2012-01-13)
THE COLLECTOR, NAGPUR AND ANR v. VINEER BUILDER AND DEVELOPERS PVT. LTD. THR. ITS DIRECTOR — Bombay High Court (2012-01-13)
ELM-E-RAHBAR EDUCATION SOCIETY v. THE STATE OF MAH. and 2 ORS. — Bombay High Court (2010-01-25)
SUSHMA SITARAM GOTARKAR v. SMT. KUMUD GOVINDRAO DESHPANDE AND OTHER — Bombay High Court (2010-01-25)
THE STATE OF MAH. THR. ITS SECTY., DEPT. OF HORTICULTURE AND SOCIAL FORESTRY AND 2 ORS v. MR. SURESH RAMBHAU SURANGPATE — Bombay High Court (2010-01-25)
MADHAVRAO S/O MAHADEORAO THAVARE v. MS RANJANA D/O MADHAVRAO THAVARE — Bombay High Court (2010-01-25)
THE MUNICIPAL COUNCIL, GONDIA THR. ITS CHIEF OFFICER AND 2 ORS v. MADANLAL S/O BABULAL PALHEWAR — Bombay High Court (2010-01-25)
ASHOK PRABHAKARRAO JOSHI and ANOR. v. ADDL. COMMISSIONER and 12 ORS. — Bombay High Court (2010-01-19)
SHRI AVDHOOT S/O GOVINDRAO SHENDE v. DISTT. SELECTION COMMITTEE, THR. ITS SECTY., CUM DY. C.E.O., AMRAVATI and 2 ORS — Bombay High Court (2010-01-19)
SHRI RISHI S/O RAVI SARAF AND ANR v. COLLECTOR, NAGPUR AND 2 ORS — Bombay High Court (2010-01-19)