A. H. JOSHI, R.C. CHAVAN

541 recorded High Court judgment(s) · 2007–2009

Courts

Bombay High Court

541

Dispossed Off/Dismiss for Default	122
Admitted/Allwd/Granted/Rule Absolute	107
Dismissed/Rule Discharged	105
Withdrawn	88
OTHERS DISPOSED OFF	48
REJECTED	19
Rejected at Admission Stage	18
DISMISSED	16

PANDURANG S/O RAMAJI JADHAV v. STATE OF MAH. THRU. SECTY. and 5 ORS. — Bombay High Court (2009-06-12)
COMMISSIONER OF INCOME TAX (III) NAGPUR and ORS v. SHRI IQBAL ABDUL SATTAR GHANIWALE and ORS — Bombay High Court (2009-04-03)
COMMISSIONER OF INCOME TAX (III) NAGPUR and ORS v. SHAHIN IQUBAL GHANIWALE and ANR. — Bombay High Court (2009-04-03)
COMMISSIONER OF INCOME TAX (III) NAGPUR v. ASHIYA W/O ASHRAL GHANIWALE and ANR. — Bombay High Court (2009-04-03)
COMMISSIONER OF INCOME TAX (III) NAGPUR and ORS v. SMT. ANJUM W/O IQBAL GHANIWALE and ANR — Bombay High Court (2009-04-03)
COMMISSIONER OF INCOME TAX (III), NAGPUR v. ABDUL MAJID S/O ABDUL SATTAR GHANIWALE — Bombay High Court (2009-04-03)
COMMISSIONER OF INCOME TAX (III) , NAGPUR and ORS v. SHRI IMRAN S/O IQBAL GHANIWALE and ANR — Bombay High Court (2009-04-03)
SHRI MOHAN MAHAVIR PRASAD KAITHWAS(IN JAIL) v. STATE OF MAH THR SUPERINTENDENT OF JAIL,AMRAVATI — Bombay High Court (2009-03-21)
RAVINDRA TUKARAM HIWALE v. THE STATE OF MAH THR THE DIV.COMMISSIONER,NAGPUR and ANOR. — Bombay High Court (2009-03-19)
SUKHWANT SINGH LAKHWINDER SINGH KHOKHAR v. STATE OF MAH. THRU. SECTY. and 6 ORS. — Bombay High Court (2009-03-19)