A. H. JOSHI, P.B. VARALE

220 recorded High Court judgment(s) · 2009–2011

Courts

Bombay High Court

220

Admitted/Allwd/Granted/Rule Absolute	58
Dispossed Off/Dismiss for Default	34
Dismissed/Rule Discharged	30
OTHERS DISPOSED OFF	22
ALLOWED	17
Rejected at Admission Stage	15
Withdrawn	11
DISMISSED	11

SOPANRAO S/O ONKARRAO SATHE, CHAIRMAN, APMC AND ANR v. STATE OF MAH. THR. ITS SECTY., AND 4 ORS — Bombay High Court (2011-04-18)
KHANDELWAL TUBE MILL KAMGAR SANGH v. STATE OF MAH. INDUSTRIES AND LABOUR DEPT. AND ORS — Bombay High Court (2011-04-01)
BITTU @ SARABJITSINGH @ BALWINDERSINGH MEHARA, CONVICT NO. C 7532 v. THE STATE OF MAH. THR. THE SECRETARY, HOME DEPARTMENT AND ANR — Bombay High Court (2011-03-07)
DEEPAK MADHUKARRAO MESHRAM AND 4 OTHS v. THE STATE OF MAH. THR. THE SECRETARY, HOME DEPARTMENT AND ANR — Bombay High Court (2011-03-07)
RAJESH DHANNURAM KOSEKAR, CONVICT NO. C 5531 v. THE STATE OF MAH. THR. THE SECRETARY, HOME DEPARTMENT AND ANR — Bombay High Court (2011-03-07)
PRADIPKUMAR S/O WASUDEO LEHGAONKAR AND ANR v. STATE OF MAH. THR. PRINCIPAL SECRETARY, MINISTRY OF HOME AND 2 OTHS — Bombay High Court (2011-03-07)
STATE OF MAH. THR. P.S.O., P.S. LAKADGANJ v. KISHOR @ BALYA EKNATH BINEKAR AND 4 OTHS — Bombay High Court (2011-03-07)
JIVAN S/O JAIMAL FULZELE, NAGPUR v. HIRABAI BABYBAI JIVAN FULZELE, NAGPUR — Bombay High Court (2011-01-14)
BABULAL S/O KANHAIYALAL KACCHI AND 5 OTHERS. v. ADDL COLLECTOR, NAGPUR AND 2 OTHERS. — Bombay High Court (2010-12-10)
RAJKUMAR SAWAI BHAWANISINGHRAJE BHONSLE v. J.K. EDUCATION SOC. THR. PRESIDENT SMT. NEERU KAMAL KAPAI and SECRE SM JOSHI and 10 ORS. — Bombay High Court (2010-10-08)