A. H. JOSHI, A.P. BHANGALE

28 recorded High Court judgment(s) · 2009–2011

Courts

Bombay High Court

OTHERS DISPOSED OFF	9
DISMISSED	4
REJECTED	3
Dispossed Off/Dismiss for Default	2
ALLOWED	2
ABATED	2
Rejected at Admission Stage	2
Admitted/Allwd/Granted/Rule Absolute	1

MANISH S/O MAHIPAL NAGPURE v. PUSHPAK MANOHAR NIPANE AND ORS — Bombay High Court (2011-08-11)
SURESH S/O NILKANTHRAO PANDE v. MAHESH VIDYA PRASARAK SHIKSHAN SANSTHA THR. ITS SECTY., AND 3 ORS — Bombay High Court (2011-08-04)
MAHATMA MATSYA VYAWASAY SAHAKARI SANSTHA,ZADASHI(TAKLI),TQ. SELOO, DISTT. WARDHA THR. PRESIDENT v. ASSTT. FISHERIES COMMR., WARDHA — Bombay High Court (2011-08-04)
SMT. JYOTI WD/O SANJAY CHILPE v. STATE OF MAH. THR. P.S. MEHKAR BULDHANA AND ORS — Bombay High Court (2011-01-07)
KAMLAKAR S/O BALRAM PARDHY AND ANR v. STATE OF MAH. THR. THE SECTY., AND ORS — Bombay High Court (2011-01-06)
MOHAMMAD YASIN MOHD.SHAKUR and ANOR. v. THE STATE OF MAH THR PSO,WARUD — Bombay High Court (2011-01-06)
SMT. KIRAN W/O VILAS KAREKAR v. STATE OF MAH. THR. ITS SECY. DEPTT. OF HOME AND 2 OTHS — Bombay High Court (2010-09-24)
STATE OF MAH THR PSO,SHIRKHED v. YADAVRAO MANIKRAO DHAGE — Bombay High Court (2010-09-23)
YASHPAL S/O YUVRAJ KAPGATE v. THE STATE OF MAH. THR. P.S.O. DEORI AND ANR — Bombay High Court (2010-09-23)
DR. AKASH S/O LAXMANRAO NARDE v. C.B.I. THR. DIRECTOR, C.B.I. AND 4 OTHS — Bombay High Court (2010-09-22)