A. H. JOSHI, A.B. CHAUDHARI

221 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• DR. SMT. ARCHANA VASANT PATIL AND ORS v. ABHAY S/O SHALIGRAM GAJBHIYE AND ORS — Bombay High Court (2011-08-10)
• DR. SMT. ARCHANA VASANT PATIL AND ORS v. ABHAY S/O SHALIGRAM GAJBHIYE AND ORS — Bombay High Court (2011-08-10)
• SWARGIYA ANIL BAHU UDDESHIYA SHIKSHAN SANSTHA, GONDIA THR. SECRETARY SHRI SUNIL LALCHAND AWALE v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HIGHER AND TECHNICAL EDUCATION DEPARTMENT AND ANOTHER — Bombay High Court (2011-05-06)
• GRAMIN SHIKSHAN SANSTHA NAVEGAON-BANDH, THROUGH ITS SECRETARY, DEWAJI MAHARU KAPGATE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2011-03-18)
• PRAGATISHEET BAHU UDDESHIYA VIKAS SANSTHA THR. ITS PRESIDENT v. THE STATE OF MAH. T HR. ITS SECTY., AND ANR — Bombay High Court (2011-03-18)
• SANT GAJANAN MAHARAJ SHIKSHAN PRASARAK MANDAL, THR. ITS SECRETARY KESHAV RAO ADKUJI SHENDE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2011-03-18)
• ADIM VIKAS SANSTA THR. ITS PRESIDENT NIRAJ S/O TUKARAM KHOBRAGADE v. THE STATE OFMAH. THR. ITS SECRETARY, HIGHER AND TECHNICAL EDUCATION DEPTT. AND ANR — Bombay High Court (2011-03-18)
• GRAMIN SHIKSHAN SANSTHA NAVEGAON-BANDH, THROUGH ITS SECRETARY, DEWAJI MAHARU KAPGATE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2011-03-18)
• PRABODHINI PRASARAK BAHU UDDESSHIYA SHIKSHAN MANDAL THR. ITS SECY. UTTAM S/O BHANUDAS NANDESHWAR v. THE STATE OF MAH. THR. ITS SECY. HIGHER AND TECHNICAL EDU. DEPTT. AND ANR — Bombay High Court (2011-03-18)
• SANKALPA VARDHINI GRAMIN YUVA SANSTHA, THR. ITS PRESIDENT PUNAJI KHOBRAGADE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2011-03-18)