A. H. JOSHI

290 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• SHRI PRABHAKAR GONES PRABHU NAVELKAR and ORS., v. SHRI RAMCHANDRA SURIA PRABHU NAVELKAR and ORS., — Bombay High Court (2009-11-20)
• SHRI PRABHAKAR GONES PRABHU NAVELKAR and ORS., v. SHRI SARADCHANDRA SURIA PRABHU NAVELKAR and ORS., — Bombay High Court (2009-11-20)
• SHRI RAMA MARTINS,CARANZALEM-GOA. v. SHRI RAMCHANDRA DIAS ALIAS MARTINS AND ANR., — Bombay High Court (2009-10-12)
• JUVENAL HERMENEGILDO BRAGANZA v. LAXMIBAI PANDURANG KAMAT MAMAI (DECEASED) THROUGH LR'S AND 2 ORS., — Bombay High Court (2009-10-09)
• MR. LAXIMON GOPAL DESSAI (DECEASED) THROUGH LR'S v. MR. UTTAM VITHOBA NAIQUE DESSAI (DECEASED) THROUGH LR'S — Bombay High Court (2009-10-09)
• SHRI. AGOSTINHO DA COSTA AND ANR., v. SHRI. ANTONIO SANTANA FERNANDES AND ANR., — Bombay High Court (2009-10-09)
• STATE BANK OF INDIA THROUGH ASSISTANT GENERAL MANAGER G. S. GUPTA v. M/S. SHEKHAR ELECTRICALS THROUGH PROPRIETOR SHEKHAR SHIRODKAR — Bombay High Court (2009-10-09)
• MR. AIRES JOSE OCTAVIANO JOAO CORDEIRO ALIAS AIRES JOSEPH CORDEIRO v. MS. SUSAN THEREZA PINTO ALIAS SUSAN CORDEIRO — Bombay High Court (2009-10-09)
• SHRI. PANDURANG MURARI SHETYE AND ANR., v. SMT. SHAKUNTALA G. TALGAONKAR — Bombay High Court (2009-10-09)
• SHRI. JANARDHAN RAJENDRA RIVONKAR v. MR. CIPRIANO SANTA GOES AND ANR., — Bombay High Court (2009-10-09)