LexA.GUNESHWAR SHARMA
300 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 300 |
Disposal nature
| Disposed Off | 79 |
| Allowed | 71 |
| Closed | 58 |
| Dismissed | 50 |
| Withdrawn | 24 |
| Infructuous | 6 |
| Partly Allowed | 5 |
| Dismissed as withdrawn | 2 |
Recent judgments
- Khangembam Arunkumar Singh and 2 Ors v. Union of India and 3 Ors — Manipur High Court (2026-05-28)
- State of Manipur and 2 Others v. Mm Tajuddin and Another — Manipur High Court (2026-05-26)
- ELANGBAM IBOHAL SINGH v. SANJAY MITRA IAS AND 10 ORS — Manipur High Court (2026-05-25)
- Akoijam Chingkheinganbi Devi v. VINEET JOSHI AND 8 ORS — Manipur High Court (2026-05-25)
- Mayengbam Tej Singh v. Central Bank of India and 3 Ors — Manipur High Court (2026-05-25)
- Siddhartha Khuraijam v. Angelina Naorem — Manipur High Court (2026-05-24)
- S Bishwanath Meitei and 4 Ors v. Wangkhem Ranjan and 4 Ors — Manipur High Court (2026-05-24)
- Sagolsem Aboi Yaiphaba and 29 Ors v. Wangkhem Ranjan Singh and 4 Ors — Manipur High Court (2026-05-24)
- Siddhartha Khuraijam v. Angelina Naorem — Manipur High Court (2026-05-24)
- National Investigation Agency v. Chandan Tondon @ Santosh @ Shileiba @ German Singh — Manipur High Court (2026-05-20)