LexA.GUNESHWAR SHARMA
2,439 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 2439 |
Disposal nature
| Disposed Off | 1418 |
| Dismissed as withdrawn | 326 |
| Closed | 272 |
| Allowed | 183 |
| Dismissed | 98 |
| Infructuous | 73 |
| Disposed of with direction | 31 |
| Withdrawn | 13 |
Recent judgments
- Sandhyarani Mangsatabam v. Puneet Kumar Goel and 3 Ors — Manipur High Court (2026-06-04)
- Prasenjit Sardar v. Union of India and 4 Others — Manipur High Court (2026-06-03)
- Prasenjit Sardar v. Union of India and 4 Others — Manipur High Court (2026-06-03)
- RK Thoibisana Devi and 7 ors v. Th Kirankumar and 2 ors — Manipur High Court (2026-06-02)
- Laishangbam Binarani Devi v. State of Manipur and 3 others — Manipur High Court (2026-06-01)
- Laishangbam Binarani Devi v. State of Manipur and 3 others — Manipur High Court (2026-06-01)
- Henkholen Haokip v. STATE OF MANIPUR AND ANR — Manipur High Court (2026-05-31)
- Henkholen Haokip v. State of Manipur and Another — Manipur High Court (2026-05-31)
- Gyanilaxmi Thongam v. Sheikh Abdul Hakim and 4 Ors — Manipur High Court (2026-05-31)
- Henkholen Haokip v. STATE OF MANIPUR AND ANR — Manipur High Court (2026-05-31)