LexA.GOPAL REDDY,VILAS V.AFZULPURKAR
193 recorded High Court judgment(s) · 2006–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 193 |
Disposal nature
| DISPOSED OF NO COSTS | 89 |
| DISMISSED NO COSTS | 48 |
| ALLOWED NO COSTS | 30 |
| PARTLY ALLOWED NO COSTS | 12 |
| DISMISSED | 8 |
| WITHDRAWN | 3 |
| ORDERED | 2 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Md.Khaja, son of Md.Ghouse, v. Sri B. Prasada Rao, IPS, — Telangana High Court (2011-11-18)
- The Special Deputy Collector v. T. Prabhakar Rao — Telangana High Court (2011-07-29)
- GM SINGARENI COLLORES LTD v. T.PADMAVATHI AND 100 OTHERS — Telangana High Court (2011-07-15)
- T.PADMABAI AND 77 OTHERS v. LAO AND RDO KRMNGR AND 24 OTHERS — Telangana High Court (2011-07-15)
- The General Manager v. Thimmaraju Shyam Sunder Rao — Telangana High Court (2011-07-15)
- V. Ramakrishna Rao v. The LA Officer / Revenue Divisional Officer, — Telangana High Court (2011-07-15)
- J.V. Kishore Kumar v. The Land Acquisition Officer AND Revenue Divisional Officer, — Telangana High Court (2011-07-15)
- Smt. T.Usha Rani v. The Land Acquisition Officer AND Revenue Divisional Officer, — Telangana High Court (2011-07-15)
- The Singareni Collieries Company Ltd., v. Meka Bapineedu — Telangana High Court (2011-07-15)
- 9INGARENI COLLIRIES CO.LTD GODAVARIKHANI v. T.USHA RANI AND 25 ORS — Telangana High Court (2011-07-15)