LexA.GOPAL REDDY,SAMUDRALA GOVINDARAJULU
200 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 200 |
Disposal nature
| DISMISSED NO COSTS | 105 |
| WITHDRAWN | 17 |
| DISMISSED | 17 |
| DISPOSED OF NO COSTS | 17 |
| ALLOWED NO COSTS | 16 |
| DISMISSED FOR DEFAULT | 9 |
| DISMISSED AS INFRUCTUOUS | 8 |
| PARTLY ALLOWED NO COSTS | 4 |
Recent judgments
- Ummadi Setti Ramnaiah, v. The State of A.P., — Telangana High Court (2011-11-29)
- O. Elia v. The Superintendent of Police — Telangana High Court (2011-11-29)
- Dharanikota Purnachandra Rao , Purna, v. The State of A.P., — Telangana High Court (2011-11-29)
- Pasunoori Sudhakar, v. The State of Andhra Pradesh, — Telangana High Court (2011-11-29)
- S.Nayazulla, v. The Government of Andhra Pradesh, — Telangana High Court (2011-11-29)
- P.Narayana rao v. Smt. Janaki Kondapi, IAS, — Telangana High Court (2010-11-26)
- P.Swamy v. (Chief Secretary — Telangana High Court (2010-06-04)
- M/s Padmasree Theatre, v. State Bank Of India — Telangana High Court (2010-03-19)
- P. Krishna Kishore v. State Bank of India — Telangana High Court (2010-03-19)
- G.Sitaram v. Rule committee of the High Court, rep.by its Chairperson — Telangana High Court (2010-03-19)