LexA.GOPAL REDDY,RAJA ELANGO
271 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 271 |
Disposal nature
| DISMISSED NO COSTS | 112 |
| DISMISSED | 58 |
| ALLOWED NO COSTS | 48 |
| DISPOSED OF NO COSTS | 16 |
| PARTLY ALLOWED NO COSTS | 16 |
| WITHDRAWN | 10 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- Putta Sarveshwara Rao v. The Government of Andhra PRadesh — Telangana High Court (2011-12-19)
- Madhavi Gopal, v. The State of Andhra Pradesh, — Telangana High Court (2011-12-19)
- MR. M.A. Shareef, v. The Honble High Court of A.P., — Telangana High Court (2011-12-16)
- Kattuboina Siva , Kattimeni Siva v. The Collector AND District Magistrate, East godavari District — Telangana High Court (2011-09-29)
- Anumalasetti Rajesh,(A-1) v. State of A.P., — Telangana High Court (2011-08-30)
- State of A.P., v. Adabala Srinubabu, — Telangana High Court (2011-08-30)
- M/S A.L. Sudershan Construction Co. Limited, v. State of Andhra Pradesh — Telangana High Court (2011-08-27)
- M/s.Veeaar Constructions v. State of Andrha Pradesh — Telangana High Court (2011-08-27)
- M/s. Veeaar Constructinos v. State of Andhra Pradesh — Telangana High Court (2011-08-27)
- Komati Raghavendra Reddy , Raghu , (A-2) v. State of A.P., — Telangana High Court (2011-08-18)