LexA.GOPAL REDDY,R.KANTHA RAO
189 recorded High Court judgment(s) · 2007–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 189 |
Disposal nature
| DISMISSED | 98 |
| ALLOWED NO COSTS | 32 |
| DISMISSED NO COSTS | 24 |
| DISPOSED OF NO COSTS | 14 |
| PARTLY ALLOWED NO COSTS | 8 |
| WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Smt. D. Rajaji, v. The Government of Andhra Pradesh, — Telangana High Court (2011-12-15)
- D. Rathan Sundar v. The Superintendent of Police — Telangana High Court (2011-12-15)
- Guthurti Padmavathi , Guttula Lakshmi, , Katta Manga , v. The State of Andhra Pradesh, — Telangana High Court (2011-12-14)
- Guthurti Padmavathi , Guttula Lakshmi, , Katta Manga , v. The State of Andhra Pradesh, — Telangana High Court (2011-12-14)
- Gubbala Hari Babu, v. Government of Andhra Pradesh — Telangana High Court (2011-12-14)
- Jaji Ramana , v. The State of A.P., — Telangana High Court (2011-12-13)
- Methukumilli Srinivasa Rao , Srinu, v. State Represented by Inspector of Police, — Telangana High Court (2011-12-13)
- Mallamma v. The Commissioner of Police, — Telangana High Court (2011-12-13)
- Katla Posham v. The Director General of Police, — Telangana High Court (2011-12-12)
- Sammeta Venkateswararao, v. The State of A.P., — Telangana High Court (2011-12-12)