LexA.GOPAL REDDY,P.SWAROOP REDDY
217 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 217 |
Disposal nature
| DISMISSED | 111 |
| CLOSED NO COSTS | 40 |
| DISMISSED NO COSTS | 37 |
| WITHDRAWN | 11 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISPOSED OF NO COSTS | 5 |
| ALLOWED NO COSTS | 4 |
| ORDERED | 2 |
Recent judgments
- Paper Clipping of Andhra Jyothi Telugu Daily News Paper v. The Government of A.P Rep by its Prl Secretary, — Telangana High Court (2008-03-28)
- V.Roja v. The STation House Officer, — Telangana High Court (2008-03-28)
- V. Roja, v. The Station House Officer, — Telangana High Court (2008-03-28)
- Syed Osman Pasha v. The Secretary to the Gvot. of A.P., — Telangana High Court (2007-11-30)
- D.Sreenivasa Rao, v. The Collector AND Dist Magistrate, — Telangana High Court (2007-11-14)
- D.V.NARAYANA RAO v. D.VIJAYA NIRMALA — Telangana High Court (2007-11-14)
- Smt.Yerikala Kavadi Lakshmi, v. The Station House Officer, — Telangana High Court (2007-11-13)
- Karanapu Annapurnamma W/o Karanapu Ramu, v. The Station House Officer, — Telangana High Court (2007-11-13)
- Pelle Govindu Reddy, v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2007-11-12)
- Krishna Reddy S/o Govind Reddy v. The Government of Andhra Pradesh, repbyits — Telangana High Court (2007-11-12)