LexA.GOPAL REDDY,P.DURGA PRASAD
50 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 50 |
Disposal nature
| DISMISSED NO COSTS | 31 |
| ALLOWED NO COSTS | 10 |
| DISMISSED | 6 |
| DISPOSED OF NO COSTS | 1 |
| PARTLY ALLOWED NO COSTS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Principal Chief Conservator of Forests, v. Ch.Ramanaiah, — Telangana High Court (2011-04-29)
- The Divisional Forest Officer, Kaghaznagar v. Ch. Ramanaiah S/o Venkataiah — Telangana High Court (2011-04-29)
- Joint Collector-cum-Deputy Custodian of the Evacue v. Co-operative Tenant Farming Society, Malkapur Ltd., — Telangana High Court (2011-04-08)
- The District Collector, v. Palacherla Sattiraju, — Telangana High Court (2011-02-11)
- G.Ashok Reddy, v. Greater Hyderabad Municipal Corporation, — Telangana High Court (2011-01-21)
- Syed Khader, v. The District Collector, — Telangana High Court (2011-01-21)
- Vimalananda Coopeative Housing Society, v. The District Collector, Ranga Reddy District, — Telangana High Court (2011-01-21)
- Vimalananda Coopeative Housing Society, v. The District Collector, Ranga Reddy District, — Telangana High Court (2011-01-21)
- Vysya Graduates Co-Operative Housing Society Ltd., v. The District Collector, — Telangana High Court (2011-01-21)
- Vysya Graduates Co-operative Housing Society Ltd. v. The District Collector, — Telangana High Court (2011-01-21)