LexA.GOPAL REDDY,NOUSHAD ALI
106 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 106 |
Disposal nature
| DISMISSED NO COSTS | 58 |
| DISPOSED OF NO COSTS | 14 |
| ALLOWED NO COSTS | 12 |
| WITHDRAWN | 11 |
| DISMISSED AS INFRUCTUOUS | 6 |
| ALLOWED REMAND NO COSTS | 2 |
| DISMISSED | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Mytri Social Welafare Organisation, Rep.by its v. The District Collector — Telangana High Court (2010-04-30)
- M/s. Rajyalakshmi Modern Rice Mill Contractors v. The Municipal Corporation, — Telangana High Court (2010-03-05)
- Kumar Metallurgical Corporation Limited, v. Asset Reconstruction company (India) Limited, — Telangana High Court (2010-02-19)
- Mr. Ch. Sankaraiah, S/o. Subbaiah, v. The Senior Divisional Engineer/Coordination, — Telangana High Court (2010-02-19)
- V.srinivas, v. The Suptd., Engineer, Panchayat Raj (R.W.S.Circle), — Telangana High Court (2010-02-19)
- Kumar Metallurgical Corporation Limited, v. Asset Reconstruction Company (India) Limited, — Telangana High Court (2010-02-19)
- Toddy Co-operative Society, v. The Government of Andhra Pradesh, — Telangana High Court (2010-02-17)
- Toddy Cooperative Society v. The Government of Andhra Pradesh — Telangana High Court (2010-02-17)
- Toddy Cooperative Society, Toddy Group of Khammam v. The State of Andhra Pradesh , Rep. by its Secretary — Telangana High Court (2010-02-17)
- Toddy Co-operative Society, v. The Government of Andhra Pradesh, — Telangana High Court (2010-02-17)