LexA.GOPAL REDDY,NOOTY RAMAMOHANA RAO
114 recorded High Court judgment(s) · 2007–2009
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 114 |
Disposal nature
| DISMISSED | 88 |
| WITHDRAWN | 8 |
| CLOSED NO COSTS | 6 |
| DISMISSED NO COSTS | 5 |
| DISMISSED FOR DEFAULT | 4 |
| (unspecified) | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- Smt P Subba Lakshmi v. Ball Satyanarayana — Telangana High Court (2009-09-11)
- Amritha v. The Collector AND District Magistrate, Hyderabad — Telangana High Court (2008-04-04)
- Inampudi Rajesh S/o Inampudi Joseph Shaik Jareena v. The Station House Officer, — Telangana High Court (2008-02-20)
- Mohd. Hameeduddin v. The Director General of Police, — Telangana High Court (2008-02-19)
- S.VENKATESWARLU PRESIDENT TRIBAL SAMKYAND3 v. DIST.COLLECTOR(T.W)KHAMMAM AND 3 OTHERS — Telangana High Court (2008-02-19)
- Kotney Satish v. The Sub-Inspector of Police, — Telangana High Court (2008-02-19)
- Abdul Lateef, v. The Deputy Superintendent of Police, — Telangana High Court (2008-02-18)
- Abdul Samad, Charminar, Hyderabad. v. The Station House Officer, — Telangana High Court (2008-02-18)
- Shahbaz Khan, T.D.P. Leader, R/o. Plot No. 103, v. The Station House Officer, Task Force, — Telangana High Court (2008-02-18)
- Abdul Lateef, S/o. Mohammed Hussain, v. The Station House Officer, — Telangana High Court (2008-02-18)